Section 9 in The Rajasthan Municipal (New Pay Scales) Rules, 1975
9. Non applicability of Rules.
- These Rules shall not apply to:-(i)person not in whole time appointment in the Board;(ii)a person paid out of contingency;(iii)a person employed on contract basis except when the contract provides otherwise;(iv)a retired servant who has been re-employed by the Government and who is in service on [1-9-1968] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] or the New Pay Scales opted by the member of the Service or re-employed after that date;(v)a person employed on work charge basis;(vi)a person who has been specially excluded wholly or partly by the Government from the operation of these Rules.
