Section 9(iv) in The Rajasthan Municipal (New Pay Scales) Rules, 1975
(iv)a retired servant who has been re-employed by the Government and who is in service on [1-9-1968] [Substituted by Rajasthan Gazette Part IV-C, dated 12-8-1982/781, page 81.] or the New Pay Scales opted by the member of the Service or re-employed after that date;
