Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(ix) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ix)where a transfer pump is driven by the engine of the vehicle, provision shall be made to stop the engine from outside the cab.