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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(2)(c) in The Chota Nagpur Rural Police Act, 1914

(c)[ Part III extends to the following Parganas of the Dhanbad district:- Domarkonda, Nagarkiari, Jainagar, Nawagarh, Katras and Pandra] [Substituted by B.A.L.O., for original clause.].