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State of Punjab - Section

Section 45 in Punjab Self-Supporting Co-operative Societies Act, 2006

45. Powers and functions of the President.

- The President of a self-supporting co-operative society shall discharge the following functions, namely :-
(a)to preside over the meetings of the Board and the general body;
(b)to have a right of casting vote in the event of equality of votes on any matter to be decided by the Board except in the matter of election of office bearers; and
(c)to exercise such powers and to perform such functions, as may be conferred and assigned by the Board by a resolution.