Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(b) in Punjab Self-Supporting Co-operative Societies Act, 2006

(b)to have a right of casting vote in the event of equality of votes on any matter to be decided by the Board except in the matter of election of office bearers; and