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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(4)(ii) in Tamil Nadu Co-operative Societies Rules, 1988

(ii)any paid officer or servant of the society or of its financing bank desiring to avail of the services of the society, with the prior approval of the Registrar, may be admitted as an associate member in an agricultural producers' marketing society, a dairy farm, a milk producers' society or an oil-seeds growers' society.