Section 44 in Mizoram Liquor (Prohibition and Control) Rules, 2014
44. Dipping place or level of vessel not to be altered.
- The licencee shall not cause or allow the dipping place or level of any vessel to be altered, or any device to be used to deceive the Officer-in-Charge in taking the gauge of any vessel, or to prevent him from taking a true account of all wash of spirit in any vessels.
