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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(1) in Karnataka Universities of Agricultural Sciences Act, 1963

(1)There shall be the following Heads of Divisions, namely:-
(i)Head of Basic Sciences and Humanities Division.
(ii)Head of Plant and Soil Sciences Division.
(iii)Head of Horticulture Sciences Division.
(iv)Head of Animal Sciences Division.
(v)Head of Dairying Sciences Division.
(vi)Head of Veterinary Sciences Division.
(vii)Head of Fisheries Sciences Division.
(viii)Head of Home Economics Division.
(ix)Head of Agricultural Engineering Sciences Division.