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State of Karnataka - Section

Section 21 in Karnataka Universities of Agricultural Sciences Act, 1963

21. Heads of Divisions.

(1)There shall be the following Heads of Divisions, namely:-
(i)Head of Basic Sciences and Humanities Division.
(ii)Head of Plant and Soil Sciences Division.
(iii)Head of Horticulture Sciences Division.
(iv)Head of Animal Sciences Division.
(v)Head of Dairying Sciences Division.
(vi)Head of Veterinary Sciences Division.
(vii)Head of Fisheries Sciences Division.
(viii)Head of Home Economics Division.
(ix)Head of Agricultural Engineering Sciences Division.
(2)The Heads of Divisions shall be whole time officers technically trained in the subject concerned and shall be responsible to the Dean and the respective Directors and shall exercise such powers and perform such functions in respect of the Division concerned as may be prescribed.
(3)The salary and allowances and other conditions of service of the Heads of Divisions shall be such as may be prescribed.