Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1) in The State Of Himachal Pradesh Act, 1970

(1)On and from the appointed day, there shall be constituted for the State of Himachal Pradesh the following Services, namely:---
(a)the Himachal Pradesh Administrative Service: and
(b)the Himachal Pradesh Police Service.