Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(1) in The Narcotic Drugs And Psychotropic Substances Rules, 1985 (1)The Central Government shall, from time to time, fix the price of opium, to be paid to the cultivators, in such manner as it may deem fit.
