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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(ii) in Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991

(ii)Stipendiary Engineers means an unemployed engineer appointed by the Government under the scheme notified by the P. & C. Department in their Resolution No. 19207 dated 22.9.1990 after selection from the panel maintained by the said Department.