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Himachal Pradesh High Court

Ambuja Cements Ltd. vs . Nanak Chand & Another A/W on 1 November, 2023

Author: Virender Singh

Bench: Virender Singh

Ambuja Cements Ltd. Vs. Nanak Chand & Another a/w .

connected matters RFA Nos.4166 to 4170 of 2013 01.11.2023 Present: Ms. Rinki Kashmiri, Advocate vice Mr. Janesh Gupta, Advocate, for the appellants. None for respondent No.1. Mr. Mohinder Zharaick, Additional Advocate of General, for respondent No.2.

Requisite steps have not been taken for rt bringing on record the legal representatives of deceased respondent Babu Ram in FAO No.4170 of 2013.

Let needful be done within a period of three weeks from today List on 29th November, 2023.

(Virender Singh) Judge November 01, 2023(ps) ::: Downloaded on - 01/11/2023 20:36:09 :::CIS