Himachal Pradesh High Court
Ambuja Cement Ltd. vs . Nanak Chand And on 4 August, 2023
Author: Virender Singh
Bench: Virender Singh
Ambuja Cement Ltd. vs. Nanak Chand and .
connected matters.
RFA Nos. 4166 to 4170 of 2013 04.08.2023 Present: Mr. Pranjal Munjal, Advocate vice Mr. Janesh Gupta, Advocate for the appellant in all the appeals.
Mr. Rajender Kumar Sharma, Advocate for of respondent No.1 in all the appeals.
Mr. Tejasvi Sharma, Addl. A.G with Ms. Sunaina, Dy. A.G and Ms. Leena Guleria, Dy. rtA.G for the respondent-State.
It has been submitted by learned counsel for the respondent(s) that respondent No.1 Babu Ram in RFA No. 4170 of 2013 has expired. His statement is taken on record.
Learned vice counsel appearing for the appellant prays for and is granted three weeks time to move appropriate application.
List on 25th August, 2023.
August 04, 2023 ( Virender Singh )
(naveen) Judge
::: Downloaded on - 04/08/2023 20:40:12 :::CIS