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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(c) in Appointment of Chief Registrar and Other Officers under the Enforcement of Registration of Births and Deaths Act, 1969

(c)The Commissioners of the Municipal Corporations of Hyderabad, Visakhapatnam, Vijayawada, Kurool, Guntur, Warangal and Rajahmundry as the Additional District Registrar of Births and Deaths (Urban).