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State of Rajasthan - Section

Section 100 in First Statutes of the University of Udaipur

100. Functions of the Committees of Courses.

(1)The Committees of Courses shall recommend courses of studies and curricula is their respective subjects and shall advise on all matters relating thereto referred to them by the Executive Committee or the Academic Council or the faculty concerned.
(2)A Committee of Courses may bring to the notice of the Academic Council or the Executive Committee the matters connected with examinations in its subject or subjects and may also address the faculty concerned on any matters connected with the improvement of courses therein.
(3)Any two committees of courses may, with the consent of the Vice-Chancellor and shall at the request of the Academic Council or the Executive Committee jointly meet and act in concurrence and render a joint report upon any matter which lies within the province of both. In such cases, the joint meeting shall elect its own chairman from among the two conveners. The quorum of a joint meeting of the committee must include a full quorum of each committee represented, no member present being counted on more than one separate quorum.
(4)The Committee of Courses shall prepare panel of examiners in their respective subjects in accordance with the qualifications laid down by the Academic Council.
(5)Complaints received in connection with the question papers would be considered by the Committee of Courses.[101. Dean and the Council of Post-graduate Studies. - (1) There shall be a council called the Council of Post-graduate Studies in the University composed of such members elected, possessing such powers, and discharging such functions as hereinafter outlined.The said Council is hereby declared to be an authority of the University under Clause V of Section 9(b) of the Act.
(2)Composition of the Council.-The said Council shall be composed of:-
(a)A Dean called "the Dean for Post-graduate Studies".
(b)Such member or members noted against each disciplinary areas delineated in "a" to "i" below:
Disciplinary Area (No. of Members)
(a) Plant Sciences: 2
Agricultural Chemistry and Soils  
Horticulture  
Agronomy  
Plant Pathology  
Agricultural Botany-Plant Breeding.  
(b) Animal Sciences: 3 (2 for Veterinary Collegeand 1 for Ag.Colleges)
Animal Husbandry  
Veterinary Science  
Dairy Science.  
(c) Physical Sciences: 2
Mathematics  
Chemistry  
Statistics  
Geography  
Physics  
Geology.  
(d) Biological Sciences: 2
Agricultural Zoology-Entomology  
Zoology  
Botany  
(e) Social Sciences:  
Political Science  
Sociology  
Economics  
Law  
Agril. Economics  
Commerce  
Social Work  
[Rural Sociology] [Added vide Resolution No. 9 dated 7-5-1973 and approved by the Chancellor vide No. 4537, dated 11-6-1973.]  
(f) Humanities: 2
English  
Hindi  
Sanskrit  
Urdu  
History  
Philosophy  
Drawing & Painting.  
(g) Education: 2
General Education  
Extension Education.  
(h) Agricultural Engineering: 1
(i) Home Science: 1