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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(5) in First Statutes of the University of Udaipur

(5)Complaints received in connection with the question papers would be considered by the Committee of Courses.[101. Dean and the Council of Post-graduate Studies. - (1) There shall be a council called the Council of Post-graduate Studies in the University composed of such members elected, possessing such powers, and discharging such functions as hereinafter outlined.The said Council is hereby declared to be an authority of the University under Clause V of Section 9(b) of the Act.