Section 21 in General Conditions of Tariff and Schedules of Tariff
21. Tariff for poultry Farms/News Papers printing presses.
The poultry farms and Accredited Newspapers shall be termed as industrial premises and therefore, the entire supply to poultry farms including lighting in the run and accredited Newspaper printing press shall be classified as industrial supply and shall be charged under relevant industrial tariff. However, the lighting load in the premises of accredited Newspapers shall be metered separately and charged as per rates under Schedule Non-residential supply.
