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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(iii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(iii)obtained a certificate of National Cadet Corps preference, shall, other things being equal, be given in the matter of direct recruitment.