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State of Uttar Pradesh - Section

Section 9 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

9. Preferential qualification.

- (i) A candidate, who has preferential qualification mentioned in Rule 8' or
(ii)served in the Territorial Army for a minimum period of 2 years; or
(iii)obtained a certificate of National Cadet Corps preference, shall, other things being equal, be given in the matter of direct recruitment.