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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(2) in The Goa, Daman and Diu Public Health Act, 1985

(2)The person or authority in charge of the fair or festival referred to in sub-section (1) shall also furnish such other particulars relating to the fair or festival as may be called for by the local authority or Health Officer or any of the local authorities concerned.