Section 89 in The Goa, Daman and Diu Public Health Act, 1985
89. Notice to be given of fair or festival.
(1)the person or authority in charge of any fair or festival as notified from time to time by the Government, in this behalf shall, not less than 15 days before the commencement, intimate to the local authority and Health Officer, or in the case such fair or festival is to be held within the jurisdiction or more than one local authority to each of the local authorities concerned, the date of commencement of such fair or festival, and the period for which it will last.(2)The person or authority in charge of the fair or festival referred to in sub-section (1) shall also furnish such other particulars relating to the fair or festival as may be called for by the local authority or Health Officer or any of the local authorities concerned.
