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[Cites 0, Cited by 0] [Section 370(6)] [Section 370] [Entire Act]

State of Bihar - Subsection

Section 370(6)(b) in Bihar Board's Miscellaneous Rules, 1958

(b)that for any special reasons, such as the largeness of the quantity found or the coins being known to be of merely metal value, Government should not acquire the whole of such treasure, but only a portion thereof, or