Section 5(ii) in The Rajasthan District Courts Ministerial Establishment Rules, 1986
(ii)[ The staff shall comprise of Stenographer cadre and general cadre consisting of one or more of the following Categories of post shall be as indicated against each post: - [Substituted by Notification No. G.S.R. 52, dated 19.7.2017 (w.e.f 5.3.1986).]
