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State of Rajasthan - Section

Section 5 in The Rajasthan District Courts Ministerial Establishment Rules, 1986

5. Strength of Staff.

- (i) The strength of the Staff of a Judgeship shall be such as may be determined by the High Court from time to time in the proposition statement of that Judgeship out of the total strength sanctioned by the Government for [District Courts] [Substituted 'Subordinate Courts' by Notification No. G.S.R. 52, dated 19.7.2017 (w.e.f 5.3.1986).] of the State:Provided that the appointing authority may from time to time subject to the orders of the High Court leave unfilled any vacant post without thereby entitling any person to compensation.
(ii)[ The staff shall comprise of Stenographer cadre and general cadre consisting of one or more of the following Categories of post shall be as indicated against each post: - [Substituted by Notification No. G.S.R. 52, dated 19.7.2017 (w.e.f 5.3.1986).]
(A)Stenographer Cadre:
1. Personal Assistant cum Executive Assistant forthe courts of Principal District & Sessions Judges.
2. Stenographer Grade-I for the courts of District& Sessions Judges and Additional District & SessionsJudges.
3. Stenographer Grade-II for the courts of SeniorCivil Judges and Additional Senior Civil Judges.
4. Stenographer Grade-Ill for the courts of CivilJudges & Additional Civil Judges.
(B)General Grade
1. Personal Officer cum Administrative Officer
2. Senior Munsarim
3. Office Assistant
[3-A. [Added by Rajasthan Notification No. F.3(33) DOP/A-II/85, dated 20.12.2017 (w.e.f. 5.3.1986).] Sheristedar(a) Sheristedar-I for the courts of Additional District & SessionJudges.(b) Sheristedar-II for the courts Senior Civil Judges and AdditionalSenior Civil Judges(c) Sheristedar-III for the courts of Civil Judges and AdditionalCivil Judges.]
4. Reader
  (a) Reader Grade I for the courts of District &Sessions Judges and Additional District & Sessions Judges.
  (b) Grade II for the courts of Senior CivilJudges & Additional Senior Civil Judges.
  (c) Reader Grade II for the courts of CivilJudges and Additional Civil Judges.
5. Clerk Grade-I
  (a) Senior Clerk
  (b) Head Copyist
  (c) Record Keeper
  (d) Civil Clerk, Criminal Clerk & ExecutionClerk in the court of District & Sessions Judges &Additional District & Sessions Judges.
  (e) Sales Amin-cum-Return Clerks.
  (f) Librarian and
  (g) Nazirs
6. Clerk Grade-II
  (a) Civil Clerks
  (b) Criminal Clerks
  (c) Execution Clerks
  (d) Assistant Nazirs
  (e) Assistant Record Keepers
  (f) Inspection Clerks
  (g) Typists
  (h) Copyist
  (i) Hindi Typist-cum-Copyist
  (j) Receipt and Dispatch Clerks and
  (k) Relieving Clerks
7. Any other posts as may be sanctioned by theGovernment from time to time.
Explanation. - In the first instance, all the Officials of respective judgeship shall be adjusted/merged/renamed in corresponding posts in accordance with the sanction of State Government made in compliance of recommendations of Shetty Commission in following, manner: -Stenographer Cadre
Existing posts which are to bemerged/adjusted/remained Posts sanctioned by Government in compliance ofrecommendation of Shetty Commission in which existing posts areto be merged/ adjusted/renamed and the manner in which the postsare to be filled.
  PA cum Executive Assistant for Court ofPrincipal District & Sessions Judges (To be filled bypromotion Stenographer Grade-I)
Senior PA for the Courts of District &Sessions Judges and Personal Assistant for the Courts ofAdditional District & Sessions Judges Stenographer Grade-I for the Courts of District& Sessions Judges & Additional District & SessionsJudges.
Senior Most Stenographers for courts other thanDistrict & Sessions Judges and Additional District &Sessions Judges limited upto the number of CJM/ACJM Courts Stenographer Grade-II for the courts of SeniorCivil Judges & Additional Senior Civil Judges
Remaining Stenographers for courts other thanDistrict & Sessions Judges and Additional District &Sessions Judges Stenographer Grade-III for the Courts of CivilJudges & Additional Civil Judges
General Cadre
Existing posts which are to be merged/adjusted/renamed Posts sanctioned by Government in compliance ofrecommendation of Shetty Commission in which existing posts areto be merged /adjusted/renamed and the manner in which the postsare to be filled
  Protocol Officer cum Administrative Officer (Tobe filled up by promotion from Senior Munsarim)
Munsarim/Senior Munsarim Senior Munsarim
Assistant Office Assistant
Senior most Readers for the Court of District &Sessions Judge and Additional District & Sessions Judge Reader-I
Senior Most Upper Division Clerks and Readersfor Courts other than District & Sessions Judge andAdditional District & Sessions Judge limited upto the numberof CJM/ACJM Courts Reader-II
Remaining Upper Division Clerks and Readers forCourts other than District & Sessions Judge and AdditionalDistrict & Sessions Judge Reader-Ill/ Clerk Grade-I
Lower Division Clerks Clerk Grade-II]
(iii)For accounts work there shall be Junior Accountants who shall be posted by the Chief Accounts Officer, Rajasthan with the concurrence of the District & Sessions Judge concerned.