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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(2) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(2)The Proctor shall be responsible for the maintenance of discipline among the students and keep the various students' unions ad-vised of the various policies and practices in the University.