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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(6) in The West Bengal Factories Rules, 1958

(6)Spontaneous ignition: - (a) Where materials are likely to induce spontaneous ignition care shall, be taken to avoid formation of air pocket and to ensure adequate ventilation.
(b)[ Material susceptible to spontaneous ignition shall be stored in dry condition and in heaps .of such capacity and separated by such passage so as to prevent spontaneous ignition; and
(c)material susceptible to spontaneous ignition when stored in the open shall be at a distance not less than 10 metres away from process or storage buildings.]