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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(6)(b) in The West Bengal Factories Rules, 1958

(b)[ Material susceptible to spontaneous ignition shall be stored in dry condition and in heaps .of such capacity and separated by such passage so as to prevent spontaneous ignition; and