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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 67(2) in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

(2)The depository or participant, as the case may be, shall, within fourteen days of the date of the receipt of show cause notice, send a reply to the Board.