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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Ramji Dass vs . Hrtc & Others on 1 September, 2022

Bench: Sabina, Sushil Kukreja

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Ramji Dass Vs. HRTC & others CWP No. 5431 of 2022 01.09.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.

Mr. Ajeet Saklani, Advocate, for respondents. CMP No. 10892 of 2022 r For the reasons stated therein, the application is allowed. The applicant-petitioner, at this stage, is exempted from filing English translated copies of documents in issue. However, the same be filed within four weeks.

CWP No. 5431 of 2022 Notice. Mr. Ajeet Saklani, Advocate, accepts notice on behalf of the respondents and seeks time to file reply.

List again on 29th December, 2022.





                                                            ( Sabina )
                                                              Judge




                                                         ( Sushil Kukreja )
               September 1, 2022                             Judge
                        (ravinder)




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