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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

4. Functions of the District Level Aquaculture Seed Committee.

- The functions assigned to this Committee under the Act, shall include:
(a)Processing of applications for registration and granting of licences to the hatcheries producing aquaculture seed and recommending to the State Level Aquaculture Seed Committee;
(b)The District fisheries officer will function as Secretary of the Committee;
(c)processing of applications for aquaculture seed certification.