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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(a) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

(a)Processing of applications for registration and granting of licences to the hatcheries producing aquaculture seed and recommending to the State Level Aquaculture Seed Committee;