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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(c)Any class of employees, or any individual employed in connection with the affairs of the said market committee, who may be specifically exempted from the application of these rules.