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State of Rajasthan - Section

Section 2 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

2. Extent of application.

- Unless otherwise expressly provided, these rules shall apply to, and be binding on, all employees of the Agricultural Produce Market Committees in Rajasthan, other than the following:-
(a)Persons on deputation from the State Government who will be governed by the terms and conditions of deputation;
(b)Employees, appointed on contract, work-charged and casual employees;
(c)Any class of employees, or any individual employed in connection with the affairs of the said market committee, who may be specifically exempted from the application of these rules.