Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Madhya Pradesh - Subsection Section 38(1)(a) in The M.P. Farmers' Organisation Election Rules, 1999 (a)the ballot boxes or, as the case may be, the bags or covers referred to in Rule 28;