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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1) in The M.P. Farmers' Organisation Election Rules, 1999

(1)The packets shall be accompanied by a statement in a separate cover in Form 15, made by the Presiding Officer showing the number of ballot papers, in the ballot boxes and unused, spoiled, returned and tendered ballot papers. The Presiding Officer shall then deliver or cause to be delivered to the Election Officer at such place as the Election Officer may direct :-
(a)the ballot boxes or, as the case may be, the bags or covers referred to in Rule 28;
(b)the ballot paper account or accounts;
(c)sealed packets or sets of sealed packets referred to in Rule 37; and
(d)all other papers used at the poll.