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[Cites 0, Cited by 0] [Section 10(13)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(13)(b) in The Employees' State Insurance (General) Regulations, 1950

(b)To make recommendations from time to time in regard to chang­es which may in its opinion be advisable in the Act, rules and regulations and forms and procedure to be followed in the running of the Scheme.