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[Cites 0, Cited by 0] [Section 952] [Entire Act]

State of Jharkhand - Subsection

Section 952(k) in Bihar Education Code, 1961

(k)Library -
(i)Is the library adequate both for the teachers and pupils ?
(ii)Is it accessible to the students ?
(iii)Are the books sufficiently used by the teachers and the boys ?
(iv)Are there class libraries ?
(v)Are the library registers maintained properly ?
(vi)What are the papers and periodicals subscribed ?
(vii)Has the school a museum of local crafts and other interesting articles ?