Himachal Pradesh High Court
Principal Secretary Revenue & Others vs . Rattan Singh on 28 July, 2023
Author: Virender Singh
Bench: Virender Singh
Principal Secretary Revenue & Others Vs. Rattan Singh .
& Others CMP(M) No.408 of 2023.
28.07.2023 Present: Mr. Avni Kochhar, Deputy Advocate General for the applicants.
Notices could not be issued to the respondents, as steps have not been taken. Let needful be done, within ten days.
r Thereafter, notices be issued to respondents for 22nd September, 2023.
(Virender Singh) Judge July 28, 2023(ps) ::: Downloaded on - 28/07/2023 21:24:04 :::CIS