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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Tamilnadu - Subsection

Section 97(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)send a report of the result of the election to the District Election Officer and to such other officer or authority as may be specified by the State Election Commission by general or special order; and