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State of Tamilnadu - Section

Section 97 in Tamil Nadu Panchayats (Elections) Rules, 1995

97. Reporting of the result of the election.

- Immediately after the meeting, the Returning Officer shall -
(a)prepare a record of the proceedings of the meeting in the minutes book of the Village Panchayat and sign it attesting with his initials every correction made therein, and also permit any member present at the meeting to affix his signature to such record, if he expresses his desire to do so;
(b)send a report of the result of the election to the District Election Officer and to such other officer or authority as may be specified by the State Election Commission by general or special order; and
(c)publish on the notice board of the Panchayat a notice signed by him stating the name of the person elected as Vice-President.