Himachal Pradesh High Court
Ravinder Singh Ravi vs . State Of H.P. & Ors. on 5 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ravinder Singh Ravi vs. State of H.P. & ors.
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CWP No. 5376/20225.8.2022 Present: Mr. Bhag Chand Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for respondents No. 1 and 2.
CWP No. 5376/2022 & CMP No. 10763/2022 Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General appears and waives service of notice on behalf of respondents No. 1 and 2. Issue notice to respondents No. 3 & 4 returnable for 23.9.2022, on taking steps within two days.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:05:53 :::CIS