Himachal Pradesh High Court
Ravinder Singh Ravi vs State Of Hp & Ors . on 29 June, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Ravinder Singh Ravi Vs State of HP & Ors .
CWP No.1013 of 2021 29.06.2022 Present:
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Mr. Bhag Chand Sharma, Advocate, for the petitioner.
Mr. Arvind Sharma, Additional Advocate General with Mr. Narender Singh Thakur, Deputy Advocate General and Mr. Ram Lal Thakur, Assistant Advocate General, for respondents No.1 and 2-State.
Mr. Rahul Mahajan, Advocate, for respondent rNo.3.
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