Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 416] [Entire Act]

State of Rajasthan - Subsection

Section 416(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)Important points in the report should be marked out for being utilised in the annual administration report and for making entries in the character rolls of the officials concerned.