Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 416 in Rajasthan Land Revenue (Land Records) Rules, 1957

416. Comment by S.D.O. on Inspection Report.

- (i) In this inspection report, the Sub-Divisional Officer is require to comment on the condition of maps and records of his Sub-Division and to make suggestions for their improvement after consulting, if necessary, the Tehsildar and the Sadar Qanungo. These suggestions should be carefully examined by the Collector who should see that such of them as are approved by him are duly carried out by those concerned.
(ii)Important points in the report should be marked out for being utilised in the annual administration report and for making entries in the character rolls of the officials concerned.
III. Enforcement of Obligation of Residence of Patwari