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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)"agro-engineering society " means a society which has as its principal object the provision of agricultural services to its members and undertakings, servicing, repairing, hiring, manufacturing and selling agricultural implements and machineries;