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[Section 6]
[Entire Act]
State of Kerala - Subsection
Section 6(3) in Kerala Finance Act, 2016
| Sl.No. | Class and age of vehicle | Rate of Green Tax (in Rupees) | Incidence of levy |
| (1) | (2) | (3) | (4) |
| 1 | Non Transport Vehicles having four or more wheels and completed15 years from the date of its registration. | 400 for every five years | At the time of renewal of registration |
| 2 | Light Transport Vehicles having four or more wheels and havecompleted 10 years from the date of its registration. | 200 for every year | At the time of renewal of fitness certificate |
| 3 | Medium Transport Vehicles which have completed 10 years from thedate of its registration. | 300 for every year | At the time of renewal of fitness certificate |
| 4 | Heavy Transport Vehicles which have completed l0 years from thedate of its registration. | 400 for every year | At the time of renewal of fitness certificate |