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State of Goa - Section

Section 45 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

45. Duties of the Observer.

(1)The smooth conduct of examination with secrecy and security of the question papers and answer books at the centre shall be the joint responsibility of the Observer alongwith the Conductor.
(2)He/She shall report at the centre of examination-
(a)on the day of delivery of question papers at appointed hours;
(b)on each day of examination, before commencement of each of the sessions and at the close of each session;
(c)at the time of operating the custody of question papers;
(d)at the time of delivery of answer books to the Board's representative.
(3)He/She shall visit the examination blocks frequently to ensure the smooth and fair conduct of examination as per norms laid down by the Board.
(4)After conclusion of the examination he/she shall submit his/her report on the conduct of examination in detail, with suggestions/recommendations for improvement, if any, within eight days in the specified proforma to the Secretary.