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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Goa - Subsection

Section 45(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)He/She shall report at the centre of examination-
(a)on the day of delivery of question papers at appointed hours;
(b)on each day of examination, before commencement of each of the sessions and at the close of each session;
(c)at the time of operating the custody of question papers;
(d)at the time of delivery of answer books to the Board's representative.